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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(9) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(9)While dealing with children under the provisions of the Act or these Rules, except at the time of apprehending the child, the Police Officers shall wear plain clothes and not the police uniform.