Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 6 in Bengal Children Act, 1922 6. The words, brackets and figure within square brackets were added by s. 2 of the Bengal Children (Amendment) Act, 1923 (Ben. Act V of 1923).
