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[Cites 0, Cited by 0] [Section 75(4)] [Section 75] [Entire Act]

State of Odisha - Subsection

Section 75(4)(b) in The Orissa Co-operative Societies Act, 1962

(b)all proceedings under Section 68 concerning such Society, with whatever authority pending as on the said date of commencement, shall stand transferred to the Liquidator on that date; and the Liquidator shall decide the disputes so raised/started or transferred, as the case may be, in accordance with law.]