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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(v) in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951

(v)[ In respect of officers of the R.H.J.S & RJS:] [Added Vide Notification dated 26.05.1977]