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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(1) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(1)The Cane Commissioner may forfeit the whole or part of the securities referred to in section 7 of the Act after giving the licensee an opportunity of explaining the charges against him and of producing evidence in his defence.