Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act] State of Assam - Subsection Section 48(1)(b) in Gauhati Municipal Corporation Act, 1971 (b)Absents himself during three successive months from the meetings of the Corporation except from temporary illness or other cause to be approved by the Corporation; or