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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(1) in The Jharkhand Agricultural Produce Markets Rules, 2000

(1)Constituency having the largest number of Scheduled Castes voters shall be reserved for Scheduled Castes and the constituency having the largest number or Scheduled Tribes voters shall be reserved for Scheduled Tribes.