Jammu & Kashmir High Court - Srinagar Bench
State Of J&K And Ors vs Gulzar Ahmad Khan on 1 November, 2021
Bench: Ali Mohammad Magrey, Sanjay Dhar
Serial No. 16
Regular cause list
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CDLSW No. 01/2019
[CM No. 10/2019]
State of J&K and Ors.
..... Petitioner(s)
Through: -
Ms. Asifa Padroo, AAG
V/s
Gulzar Ahmad Khan
..... Respondent(s)
Through: -
Mr. Nissar Ahmad Bhat, Advocate CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge Hon'ble Mr Justice Sanjay Dhar, Judge Order 01.11.2021 Ms. Asifa Padroo, learned AAG, while inviting the attention of this Court to the sufficient cause shown in the application, seeking condonation of delay, has supported the same by the merits of the case. In the process of hearing, learned counsel made a reference of provisions of SRO 122 and 283, but the copies of the same are not available. Let the copies be made available on the next date of hearing.
List on 08.11.2021.
(Sanjay Dhar) (Ali Mohammad Magrey)
Judge Judge
SRINAGAR
01.11.2021
"Mohammad Yasin Dar"
MOHAMMAD YASIN DAR
2021.11.02 10:47
I attest to the accuracy and
integrity of this document