Section 3(8)(iii) in The M.P. Civil Services (Extraordinary Pension) Rules, 1963

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State of Madhya Pradesh - Subsection

Section 3(8)(iii) in The M.P. Civil Services (Extraordinary Pension) Rules, 1963

(iii)a risk of contracting disease to which medical officer is exposed as a result of attending in the: course of his official duty to a venereal or septicaemic patient or conducting a post-mortem examination in pursuance of that duty.

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State of Madhya Pradesh - Subsection

Section 3(8)(iii) in The M.P. Civil Services (Extraordinary Pension) Rules, 1963