Section 6(3)(a) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

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State of Chattisgarh - Subsection

Section 6(3)(a) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(a)with effect from such date or dates as the State Government may, by notification, specify and different dates may be specified for co-ordination and integration; and

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State of Chattisgarh - Subsection

Section 6(3)(a) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987