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Madras High Court

M.Kannan vs The District Collector on 30 July, 2025

                                                                                        W.P.(MD) No.13649 of 2023


                       BEFORE THE MADURAI BENGH OF MADRAS HIGH COURT

                                                 DATED: 30.07.2025

                                                          CORAM

                                  THE HONOURABLE MR. JUSTICE S.SOUNTHAR

                                           W.P.(MD) No.13649 of 2023
                                        and W.M.P.(MD)No.12780 of 2023

                     M.Kannan                                                              ... Petitioner

                                                               Vs

                     1. The District Collector,
                        District Collector Office,
                        Thoothukudi District.

                     2. The Revenue Divisional Officer,
                        Revenue Divisional Office,
                        Trichendur.

                     3. The Thasildar,
                        Trichendur Thasildar Office,
                        Trichendur Taluk,
                        Thoothukudi District.

                     4. The Head Surveyor,
                        Head Surveyor Office,
                        Trichendur Taluk,
                        Thoothukudi District.

                     5. The Village Administrative Officer,
                        Kayalpattinam South Village,
                        Trichendur Taluk,
                        Thoothukudi District.                                              ... Respondents

                     PRAYER: Writ Petition filed under Article 226 of the Constitution of


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https://www.mhc.tn.gov.in/judis               ( Uploaded on: 01/08/2025 11:21:12 am )
                                                                                             W.P.(MD) No.13649 of 2023


                     India praying to issue a Writ of Mandamus, directing the respondents to
                     take action on representation dated 09.11.2022 as expeditiously as
                     possible.

                                        For Petitioner                  : No Appearance

                                        For Respondents                 : Mrs.K.Malathi,
                                                                          Addl. Govt. Pleader




                                                              ORDER

When the Writ Petition was taken up for hearing on 29.07.2025, there was no representation for the petitioner in the forenoon as well as in the afternoon. Hence, in order to give an opportunity to the petitioner, the Registry was directed to list this matter today under the caption 'For Dismissal'.

2. Even today, there is no representation for the petitioner. Hence, this Writ Petition is dismissed for default. Consequently, connected miscellaneous petition is closed. There shall be no order as to costs.

30.07.2025 vsm 2/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 01/08/2025 11:21:12 am ) W.P.(MD) No.13649 of 2023 Index: Yes/No Neutral Citation: Yes/No To

1. The District Collector, District Collector Office, Thoothukudi District.

2. The Revenue Divisional Officer, Revenue Divisional Office, Trichendur.

3. The Thasildar, Trichendur Thasildar Office, Trichendur Taluk, Thoothukudi District.

4. The Head Surveyor, Head Surveyor Office, Trichendur Taluk, Thoothukudi District.

5. The Village Administrative Officer, Kayalpattinam South Village, Trichendur Taluk, Thoothukudi District.

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https://www.mhc.tn.gov.in/judis ( Uploaded on: 01/08/2025 11:21:12 am ) W.P.(MD) No.13649 of 2023 S.SOUNTHAR, J.

vsm W.P (MD) No.13649 of 2023 30.07.2025 4/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 01/08/2025 11:21:12 am )