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Chattisgarh High Court

Arun Kumar Verma vs State Of Chhattisgarh And Ors. 14 ... on 5 July, 2018

                        HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                                  WPS No. 6182 of 2010

             Parmeshwar Prasad Gupta Versus State of Chhattisgarh & Ors.

     WPS Nos. 5236, 4800, 5115, 5958, 6181, 6180, 6472 & 7440/2010 .




05.07.2018

Shri Amrito Das, Advocate for petitioners.

Shri Syed Majid ali, Dy.G.A. for State. At the request of the State counsel, list these cases on 12/07/2018 for final disposal at motion stage.

The interim relief earlier granted to continue till the next date of hearing.

Sd/-

(P. Sam Koshy) JUDGE Sumit