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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(4) in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004

(4)The Commission may appoint any officer or any other person to represent the interest of the consumer in general or any class or classes of consumers as the Commission may consider appropriate.