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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(h) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(h)No Objection Certificate from the Orissa State Housing Board, or any other public sector agency of Sate or Central Govt., for the additional constructions, in case the house is delivered by the said Board/Agency.