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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Goa - Subsection

Section 22(2)(d) in The Goa Excise Duty Act, 1964

(d)regulating the extraction of cashew juice, the price to be charged for its sale, the distillation of liquor therefrom and the sale;