Bombay High Court
Thakur Tulsidas Parwani vs State Of Maharashtra And Anr on 22 March, 2019
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1194 OF 2018
Thakur Tulsidas Parwani ....Petitioner
V/S
State Of Maharashtra And Anr ....Respondent
CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 22nd March, 2019 P.C. :
Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 04/04/2019.
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