Section 16 in Sri Konda Laxman Telangana State Horticultural University Act, 2007
16. Faculties.
(1)The University shall have the Faculties, of Horticulture, Post-graduate studies and such other Faculties, as may be prescribed.(2)Each Faculty shall comprise such departments with such assignment of subjects of study, as may be approved.(3)There shall be a Board for each Faculty, the constitution and powers of which shall be prescribed.(4)There shall be a Dean for each Faculty who shall be appointed in such manner and for such period, as may be prescribed.(5)Each department shall have a University Head whose appointment, powers and duties shall be prescribed, and who shall be responsible to the Dean for the proper organization and working of the department.
