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[Cites 0, Cited by 0] [Section 40(1b)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(1b)(e) in The West Bengal Fire Services Act, 1950

(e)[ the conditions [and the determination of the fee] [Clause (e) inserted by W.B. Act 27 of 1951.] referred to in sub-section (1) of section 23A and the period of time referred to in the proviso to sub-section (2) of section 23A;]