Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 735] [Entire Act] State of Punjab - Subsection Section 735(a) in Punjab Jail Manual, 1996 (a)if his private clothing is insufficient for warmth or for purposes of decency, be supplied with such prison clothing as may be necessary;