Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1179] [Entire Act] Bengal Presidency - Subsection Section 1179(ii) in Police Regulations, Bengal , 1943 (ii)Where the Superintendent's office is not in or near the Magistrate's office, a pay at the same rate as is allowed to sweepers in the latter office should be paid.
