Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 562] [Entire Act] State of Jharkhand - Subsection Section 562(d) in Bihar Education Code, 1961 (d)The Principal of the Netarhat Residential School, may, call for plans and estimates for all works in connection with this school requiring administrative approval.