Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Chennai Network Infrastructure ... vs Kolkata Municipal Corporation & Ors on 21 November, 2024

Author: Harish Tandon

Bench: Harish Tandon

ORDER                                            OD - 1 to 4
                 IN THE HIGH COURT AT CALCUTTA
                  CIVIL APPELLATE JURISDICTION
                          ORIGINAL SIDE

                      APO/463/2014
                    IA NO: GA/2/2019
                          WITH
                      WPO/420/2013
      CHENNAI NETWORK INFRASTRUCTURE LIMITED & ANR.
                            VS
          KOLKATA MUNICIPAL CORPORATION & ORS.

                        APO/467/2014
                            WITH
                        WPO/388/2014
               DISHNET WIRELESS LIMITED & ORS.
                             VS
          THE KOLKATA MUNICIPAL CORPORATION & ORS.

                        APO/471/2014
                      IA NO: GA/4/2024
                            WITH
                        WPO/11/2013
                  FMA/807/2015 CAN/2/2023
                        FMA/807/2015
                         CAN/2/2023
                         CAN/3/2024
                  INDUS TOWERS LTD. & ORS.
                              VS
          THE KOLKATA MUNICIPAL CORPORATION & ORS.

                       APO/475/2014
                     IA NO: GA/3/2019
                         GA/5/2024
                           WITH
                       WPO/339/2014
   ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED AND ANR.
                             VS
        KOLKATA MUNICIPAL CORPORATION AND OTHERS


BEFORE:
THE HON'BLE JUSTICE HARISH TANDON

AND THE HON'BLE JUSTICE PRASENJIT BISWAS Date : 21st November 2024.

2

APPEARANCE:

Mr. Abhrajit Mitra, Sr. Advocate. Mr. S. Bhattacharya, Advocate Mr. R. Upadhyay, Advocate Ms. Surabita Biswas, Advocate ... for petitioners in APO/463/2014.
Mr. Sakya Sen, Advocate Mr. S. Bhattacharya, Advocate Mr. R. Upadhyay, Advocate Ms. Surabita Biswas, Advocate ... for petitioners in APO/475/2014. Mr. Ashok Kr. Banerjee, Sr. Advocate Mr. Alak Kr. Ghosh, Advocate Mr. Biswajit Mukherjee, Advocate Mr. Dilip Kr. Chatterjee, Advocate Ms. Piyali Sengupta, Advocate ... for KMC.
The Court:- These matters are wrongly listed before us. It transpires that the matters were directed to be listed on 28 th November 2024.
List all matters accordingly.
(HARISH TANDON, J.) (PRASENJIT BISWAS, J.) S. Kumar