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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(1)(b) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(b)no institution shall, —
(i)open a new or higher course of study or training (including a post-graduate course of study or training) which would enable a student of such course or training to qualify himself for the award of any recognised occupational therapy or physiotherapy qualification; or
(ii)increase its admission capacity in any course of study or training (including a post-graduate course of study or training),