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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3)(c) in The Orissa Co-operative Societies Rules, 1965

(c)[such other documents and particulars as may be required by the Registrar;] [Substituted by Orissa Gazette Extraordinary No. 500, dated 23.4.1997.]