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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(2) in Police Regulations, Calcutta, 1968

(2)Where lives are in danger. - In such cases the Police officer shall take all steps to save life. He shall make strict enquiries whether any persons are in the burning building and if so, he must obtain all information with a view to locating them and thus enable the fire brigade to effect their speedy rescue.