Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 41 in Rules for the Government Tibbi College, Patna 41. Free studentship may be allotted by the Governing Body to deserving students up to a maximum of 5 per cent of the number of students on the roll.
