Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(3)(iii) in The Employees' Provident Funds Scheme, 1952

(iii)every re-appropriation so made shall be reported by him to the Central Board at the next meeting of such Board.]