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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(27) in The Recognition Of Zoo Rules, 1992

(27)The condition and health of all animals in the zoo shall be checked everyday by the person in-charge of their care. If any animal is found sick, injured, or unduly stressed the matter shall be reported to the veterinary officer for providing treatment expeditiously.