Section 7(1) in Dakshina Bharat Hindi Prachar Sabha Act, 1964
(1)The Central Government may constitute, after consultation with the Sabha, one or more committees consisting of such number of persons as it thinks fit to appoint thereto for all or any of the following purposes, namely :-(a)reviewing the work done by the Sabha during any specified period and the progress made by it; and(b)evaluating the work done by the Sabha.
