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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(1)(d) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(d)It shall finalize the quantity-quality and make etc. of all material/ article etc. required to be purchased from market through inviting competitive bids by publication or by Enquiry under local shopping procedures;