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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019

(2)The stuffing and destuffing operation shall follow strictly the International Maritime Dangerous Goods Guidelines for the packing of dangerous or hazardous cargo in a Freight Container.