Andhra Pradesh High Court - Amravati
Kurakula Satyanarayana vs Kurakula Nagamani on 25 April, 2023
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No: CRP.No.181 2019 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE 9 25.04.2023 Dr. KMR,J Learned counsel for the revision petitioner represented that already substitute petition was filed in this matter on 14.03.2023 vide USR.No.24827 of 2023.
On verifying the same, the said petition is not available on record.
Learned counsel for the revision petitioner is directed to verify the same in the Registry as to whether the substitute petition is numbered or not.
Post on 21.06.2023.
________ Dr. KMR,J HS/RMD