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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(3) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(3)The powers and functions of the Shri Arasuri Ambaji Mata Devasthan Trust (SAAMDT) shall not be affected with respect to religious activities, maintenance and development of temple complex, administration of the Trust funds including donations, and in any other manner whatsoever.