Delhi High Court - Orders
Shri Namburi Krishna Rao vs 1. Union Of India Through Its Secretary & ... on 17 August, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Amit Sharma
$~S-81 to 105 and 107-108
* IN THE HIGH COURT OF DELHI AT NEW DELHI
81
+ W.P.(CRL) 161/2021, CRL.M.A. 1324/2021 and CRL.M.A.
1325/2021
SHRI NAMBURI KRISHNA RAO ..... Petitioner
Through: Mr. Harsh K. Sharma, Ms. Vaibhavi
Sharma, Mr. Lakshya Prarasher, Ms.
Bhumika Yadav, Mr. Rishabh
Sharma, Advocates
versus
1. UNION OF INDIA THROUGH ITS SECRETARY & ORS.
..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
82
+ CRL.REV.P. 227/2020, CRL.M.A. 5580/2020
SHRI VINOD KUMAR ASOL ..... Petitioner
Through: Mr. Harsh K. Sharma, Ms. Vaibhavi
Sharma, Mr. Lakshya Prarasher, Ms.
Bhumika Yadav, Mr. Rishabh
Sharma, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
83
+ W.P.(CRL) 74/2020, CRL.M.A. 455/2020 and CRL.M.A.
Signature Not Verified
Digitally Signed W.P.(CRL) 161/2021 and ors. Page 1 of 11
By:DURGESH NANDAN
Signing Date:25.08.2022
15:17:09
8853/2020
PADAM DUTT SHARMA & ANR. ..... Petitioners
Through: Appearance not given.
versus
C.B.I. ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
84
+ W.P.(CRL) 285/2020 and CRL.M.A. 2121/2020
PADAM DUTT SHARMA ..... Petitioner
Through: Mr. M.N. Dudeja, Mr. Anuj Chauhan,
Ms. Ananya De, Mr. Aditya Mishra,
Mr. Delip Gupta, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
85
+ W.P.(CRL) 738/2020 and CRL.M.A. 5578/2020
YOGI RAJ ..... Petitioner
Through: Mr. M.N. Dudeja, Mr. Anuj Chauhan,
Ms. Ananya De, Mr. Aditya Mishra,
Mr. Delip Gupta, Advocates
versus
UNION OF INDIA & ANR ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
Signature Not Verified
Digitally Signed W.P.(CRL) 161/2021 and ors. Page 2 of 11
By:DURGESH NANDAN
Signing Date:25.08.2022
15:17:09
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
86
+ W.P.(CRL) 740/2020 and CRL.M.A. 5585/2020
GOPAL SINGH BIST ..... Petitioner
Through: Appearance not given.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
87
+ W.P.(CRL) 1543/2020
RAMAN VERMA ..... Petitioner
Through: Mr. M.N. Dudeja, Mr. Anuj Chauhan,
Ms. Ananya De, Mr. Aditya Mishra,
Mr. Delip Gupta, Advocates
versus
CENTRAL BUREAU INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
88
+ W.P.(CRL) 1932/2020 and CRL.M.A. 16080/2020
ASHWANI SHARMA ..... Petitioner
Through: Dr. Sushil Gupta, Mr. Ikshvaaku
Marwah, Advocates
versus
CBI ..... Respondent
Signature Not Verified
Digitally Signed W.P.(CRL) 161/2021 and ors. Page 3 of 11
By:DURGESH NANDAN
Signing Date:25.08.2022
15:17:09
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
89
+ W.P.(CRL) 2178/2020 and CRL.M.A. 17889/2020
JAI PRAKASH AGRAWAL ..... Petitioner
Through: Mr. Harsh K. Sharma, Ms. Vaibhavi
Sharma, Mr. Lakshya Prarasher, Ms.
Bhumika Yadav, Mr. Rishabh
Sharma, Advocates
versus
UNION OF INDIA THROUGH ITS SECRETARY
& ORS. ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
90
+ CRL.REF. 1/2019
COURT ON ITS OWN MOTION ..... Petitioner
Through: Mr. Siddharth Yadav, Sr. Advocate
(Amicus Curiae) with Mr. Narender
Lodiwal, Advocate
versus
STATE ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
91
+ W.P.(CRL) 1186/2019
S. SUBRAMANYAN ..... Petitioner
Signature Not Verified
Digitally Signed W.P.(CRL) 161/2021 and ors. Page 4 of 11
By:DURGESH NANDAN
Signing Date:25.08.2022
15:17:09
Through: Mr. M.N. Dudeja, Mr. Anuj Chauhan,
Ms. Ananya De, Mr. Aditya Mishra,
Mr. Delip Gupta, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
92
+ W.P.(CRL) 1209/2019
AKHAND PRATAP SINGH ..... Petitioner
Through: Appearance not given.
versus
THE CENTRAL BUREAU OF
INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
93
+ W.P.(CRL) 1519/2019 and CRL.M.A. 11164/2019
VINAY KUMAR JAIN ..... Petitioner
Through: Mr. M.N. Dudeja, Mr. Anuj Chauhan,
Ms. Ananya De, Mr. Aditya Mishra,
Mr. Delip Gupta, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
Signature Not Verified
Digitally Signed W.P.(CRL) 161/2021 and ors. Page 5 of 11
By:DURGESH NANDAN
Signing Date:25.08.2022
15:17:09
94
+ W.P.(CRL) 1864/2019 and CRL.M.A. 30763/2019
P.K. GIROTRA ..... Petitioner
Through: Dr. Sushil Gupta, Mr. Ikshvaaku
Marwah, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
95
+ W.P.(CRL) 202/2019 and CRL.M.A. 1424/2019
MAHINDER SINGH ..... Petitioner
Through: Mr. Vivek Sood, Sr. Advocate with
Mr. Anuj Chauhan, Advocate
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
96
+ W.P.(CRL) 2044/2019 and CRL.M.A. 32021/2019
RAKESH KUMAR SRIVASTAVA ..... Petitioner
Through: Dr. Sushil Gupta, Mr. Ikshvaaku
Marwah, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
Signature Not Verified
Digitally Signed W.P.(CRL) 161/2021 and ors. Page 6 of 11
By:DURGESH NANDAN
Signing Date:25.08.2022
15:17:09
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
97
+ W.P.(CRL) 2285/2019 and CRL.M.A. 33597/2019
AMARNATH ..... Petitioner
Through: Appearance not given.
versus
CBI ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
98
+ W.P.(CRL) 2561/2019, CRL.M.A. 35635/2019 and CRL.M.A.
3750/2020
P.K. THIRWANI ..... Petitioner
Through: Mr. M.N. Dudeja, Mr. Anuj Chauhan,
Ms. Ananya De, Mr. Aditya Mishra,
Mr. Delip Gupta, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
99
+ W.P.(CRL) 2668/2019
U.S. BHATNAGAR ..... Petitioner
Through: Mr. M.N. Dudeja, Mr. Anuj Chauhan,
Ms. Ananya De, Mr. Aditya Mishra,
Mr. Delip Gupta, Advocates
Signature Not Verified
Digitally Signed W.P.(CRL) 161/2021 and ors. Page 7 of 11
By:DURGESH NANDAN
Signing Date:25.08.2022
15:17:09
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
100
+ W.P.(CRL) 272/2019, CRL.M.A. 1873/2019, CRL.M.A.
43116/2019 and CRL.M.A. 3216/2020
KARAMVIR SINGH ..... Petitioner
Through: Mr. M.N. Dudeja, Mr. Anuj Chauhan,
Ms. Ananya De, Mr. Aditya Mishra,
Mr. Delip Gupta, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
101
+ W.P.(CRL) 3232/2019 and CRL.M.A. 40582/2019
RAJIV KUMAR DOGRA ..... Petitioner
Through: Mr. Piyush Sharma, Mr. Suresh
Kumar Garg, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
102
+ W.P.(CRL) 3237/2019 and CRL.M.A. 40599/2019
Signature Not Verified
Digitally Signed W.P.(CRL) 161/2021 and ors. Page 8 of 11
By:DURGESH NANDAN
Signing Date:25.08.2022
15:17:09
PYARE LAL & ANR ..... Petitioner
Through: Mr. Piyush Sharma, Mr. Suresh
Kumar Garg, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
103
+ W.P.(CRL) 3450/2019, CRL.M.A. 42391/2019 and CRL.M.A.
3740/2020
P K THIRWANI ..... Petitioner
Through: Mr. M.N. Dudeja, Mr. Anuj Chauhan,
Ms. Ananya De, Mr. Aditya Mishra,
Mr. Delip Gupta, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
104
+ W.P.(CRL) 984/2019
SURESH CHANDER GUPTA ..... Petitioner
Through: Appearance not given.
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Signature Not Verified
Digitally Signed W.P.(CRL) 161/2021 and ors. Page 9 of 11
By:DURGESH NANDAN
Signing Date:25.08.2022
15:17:09
Kalsi, Advocates
105
+ CRL.M.C. 3683/2018 and CRL.M.A. 28560/2018
SH. NARINDER KUMAR ..... Petitioner
Through: Mr. Anil Kumar Gupta and Mr.
Joney, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
107
+ W.P.(CRL) 3553/2018, CRL.M.A. 47765/2018 and CRL.M.A.
3748/2020
JAGJEET SINGH DAGAR ..... Petitioner
Through: Mr. M.N. Dudeja, Mr. Anuj Chauhan,
Ms. Ananya De, Mr. Aditya Mishra,
Mr. Delip Gupta, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
108
+ W.P.(CRL) 3811/2018 and CRL.M.A. 49831/2018
MASHKOOR AHMAD & ANR. ..... Petitioner
Through: Mr. M.N. Dudeja, Mr. Anuj Chauhan,
Ms. Ananya De, Mr. Aditya Mishra,
Mr. Delip Gupta, Advocates
Signature Not Verified
Digitally Signed W.P.(CRL) 161/2021 and ors. Page 10 of 11
By:DURGESH NANDAN
Signing Date:25.08.2022
15:17:09
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Srivastava, SPP CBI
with Mr. Prakash Airan, Ms. Harpreet
Kalsi, Advocates
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 17.08.2022 At request of learned counsel appearing on behalf of the Union of India, on the ground that Mr. Ripudaman Bhardwaj, learned Central Government Standing Counsel, who has to argue these matters is busy before another court, the hearing of Criminal Revision Petition, Criminal Reference and the connected writ petitions is adjourned.
However, it is made clear that these connected matters shall be taken up for hearing on the next date.
List on 05.12.2022.
Interim order, if any, to continue till the next date of hearing.
SIDDHARTH MRIDUL, J.
AMIT SHARMA, J.
AUGUST 17, 2022/at Click here to check corrigendum, if any Signature Not Verified Digitally Signed W.P.(CRL) 161/2021 and ors. Page 11 of 11 By:DURGESH NANDAN Signing Date:25.08.2022 15:17:09