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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Odisha - Subsection

Section 123(2)(xxxiv) in The Orissa Development Authorities Act, 1982

(xxxiv)the time at and the manner in which application shall be made to the Authority for assessment of development charge under Sub-section (1) of Section 86;