Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act] State of Jammu-Kashmir - Subsection Section 65(2)(p) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018 (p)any other matter which is to be, or may be, prescribed, or in respect of which provision is to be made, by rules.