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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(6)(g) in The U.P. Harcourt Butler Technical University Act, 2016

(g)to advise on financial matters referred to it by the Executive Council, Academic Council or any other authority, body or committee or any officer of the University;