Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(o) in Punjab State Mediation Rules, 2019 (o)"Punjab State Legal Services Authority" means State Legal Services Authority constituted under Section 6 of the Legal Services Authorities Act, 1987, for the State of Punjab.
