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Allahabad High Court

Mahesh Kumar Verma & Anr. vs Vijay Kishore Anand & Ors. on 18 June, 2021

Bench: Ramesh Sinha, Jaspreet Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL No. - 303 of 2020
 

 
Appellant :- Mahesh Kumar Verma & Anr.
 
Respondent :- Vijay Kishore Anand & Ors.
 
Counsel for Appellant :- Apoorva Tewari,Prashast Puri
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Hemant Kumar Mishra,Rajeiu Kumar Tripathi,Surya Narayan Mishra
 

 
Hon'ble Ramesh Sinha,J.
 

Hon'ble Jaspreet Singh,J.

For order see our order of date passed in Special Appeal No. 296 of 2020; Ashutosh Kumar Upadhyay & Others Vs. Vijay Kishore Anand & Others.

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(Jaspreet Singh, J.) (Ramesh Sinha, J.) Order Date :- 18.6.2021 Asheesh