Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 30] [Entire Act] State of Tamilnadu - Section Section 118 in Tamil Nadu State Housing Board Act, 1961 118. Submission of abstracts of accounts to Government. - At the end of every year, the Board shall submit to the Government an abstract of the accounts of its receipts and expenditure for such year.
