Kerala High Court
Liji R.L vs State Of Kerala on 20 October, 2021
Author: Sunil Thomas
Bench: Sunil Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA, 1943
WP(C) NO. 22250 OF 2021
PETITIONERS:
1 LIJI R.L.
AGED 25 YEARS
D/O. LAILA, KARIYAMVILAKATHU VEEDU, ERICHALLOOR,
PLAMOOTUKADA P.O, NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM, PIN - 695122.
2 PREMALATHA T.
D/O. DEVABALA SUNDARAM, MAHADEVERVILA, AMBILIKONAM,
AIYIRA P.O, NEYYATTINKARA,
THIRUVANANTHAPURAM - 695122.
BY ADVS.
G.SUDHEER
R.HARIKRISHNAN (H-308)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, LOCAL
SELF GOVERNMENT (IA) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
2 KARODE GRAMA PANCHAYAT
REPRESENTED BY ITS SECRETARY, PANCHAYAT OFFICE,
KARODE P.O, THIRUVANANTHAPURAM DISTRICT,
PIN - 695506.
3 EXECUTIVE COMMITTEE OF THE KARODE GRAMA PANCHAYATH.
REPRESENTED BY ITS PRESIDENT, PANCHAYAT OFFICE,
KARODE P.O, THIRUVANANTHAPURAM DISTRICT,
PIN - 695506.
4 EXECUTIVE DIRECTOR (KUDUMBASREE)
DIRECTORATE OF KUDUMBASREE MISSION,
THIRUVANANTHAPURAM DISTRICT,PIN - 695506.
WP(C) NO. 22250 OF 2021
2
5 DISTRICT MISSION CO-ORDINATOR (KUDUMBASREE)
OFFICE OF DISTRICT MISSION CO-ORDINATOR,
(KUDUMBASREE), THIRUVANANTHAPURAM - 695506.
BY ADV. SMT.PARVATHY KOTTOL, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.10.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 22250 OF 2021
3
JUDGMENT
Dated this the 20th day of October, 2021 When the matter was taken up today, the learned Counsel for the petitioners sought permission to withdraw the Writ Petition without prejudice to the right of the petitioners to pursue the relief sought in W.P.(C). No.22246 of 2021.
Permitted Accordingly, the Writ Petition is dismissed as withdrawn.
Sd/-
SUNIL THOMAS JUDGE SKP/20-10 WP(C) NO. 22250 OF 2021 4 APPENDIX OF WP(C) 22250/2021 PETITIONERS EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE TRADE CERTIFICATE DATED 08.05.2013 ISSUED BY THE STATE BOARD VOCATIONAL HIGHER SECONDARY EXAMINATIONS TO THE 1ST PETITIONER.
EXHIBIT P1(A) TRUE COPY OF REGISTRATION CERTIFICATE ISSUED BY REHABILITATION COUNCIL OF INDIA DATED 3.5.2017 TO THE 1ST PETITIONER.
EXHIBIT P2 TRUE COPY OF ORDER NO. A3/6560/16 DATED 22.03.2017 ISSUED BY THE SECRETARY, KARODE GRAMA PANCHAYATH.
EXHIBIT P3 TRUE COPY OF THE AGREEMENT FOR CONTRACT STAFF DATED 27.03.2017 EXECUTED BY THE 1ST PETITIONER.
EXHIBIT P3(A) TRUE COPY OF THE RENEWAL AGREEMENT FOR CONTRACT STAFF EXECUTED BY THE 1ST PETITIONER DATED 5.1.2019.
EXHIBIT P4 TRUE COPY OF ORDER NO. A1/2741/19 DATED 3.8.2019 ISSUED BY THE SECRETARY, KARODE GRAMA PANCHAYAT.
EXHIBIT P4(A) TRUE COPY OF AGREEMENT FOR CONTRACT STAFF DATED 3.8.2019 EXECUTED BY THE 2ND PETITIONER.
EXHIBIT P4(B) TRUE COPY OF DECISION NO. 17/1 DATED 24.08.2020 BY THE SECRETARY, KARODE GRAMA PANCHAYAT.
EXHIBIT P5 TRUE COPY OF THE ATTENDANCE REGISTER FOR THE PERIOD FROM AUGUST 2021 TO OCTOBER 2021.
EXHIBIT P6 TRUE COPY OF G.O(MS) NO.20/2018/LSGD DATED 7.2.2018 ISSUED BY THE LOCAL SELF GOVERNMENT (IA) DEPARTMENT, WP(C) NO. 22250 OF 2021 5 EXHIBIT P7 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 1ST PETITIONER BEFORE THE SECRETARY, KARODE GRAMA PANCHAYATH WITH ACKNOWLEDGMENT RECEIPT.
EXHIBIT P7(A) TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 1ST PETITIONER BEFORE THE SECRETARY, KARODE GRAMA PANCHAYATH WITH ACKNOWLEDGMENT RECEIPT.
EXHIBIT P8 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 2ND PETITIONER BEFORE THE SECRETARY, KARODE GRAMA PANCHAYATH WITH ACKNOWLEDGMENT RECEIPT.
EXHIBIT P8(A) TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 2ND PETITIONER BEFORE THE SECRETARY, KARODE GRAMA PANCHAYATH WITH ACKNOWLEDGMENT RECEIPT.
RESPONDENTS' EXHIBITS: NIL TRUE COPY P.A.TO JUDGE