Section 6(1)(c) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(c) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(c)Managing Directors of Government Undertakings and Corporations, Project Directors of Special Project (i. e. D.R.D.A., I.T.D.P. etc.), State Editor: Gazetteers, Government Advocate, Standing Counsels, Deputy Commissioners of Excise, Deputy Inspector General of Registration, State Port Engineer, All India Service Officers of other State cadres.

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State of Odisha - Subsection

Section 6(1)(c) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985