Delhi High Court - Orders
Dr. Vishvas Kumar Sharma vs Zomato Media Private Limited & Anr on 6 October, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 447/2019
DR. VISHVAS KUMAR SHARMA ..... Plaintiff
Through: Mr.Akshat Bajpai, Mr.Ishanee
Sharma, Mr.Shobhit Trehan, Advs.
versus
ZOMATO MEDIA PRIVATE LIMITED & ANR ..... Defendants
Through: Mr.Sagar Chandra, Ms.Sakshi Pande,
Mr.Nikhil Chawla, Ms.Urvashi Garg,
Advs. for D-2.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 06.10.2022 I.A. 16122/2022 , I.A. 16123/2022 , I.A. 16124/2022 and O.A. 41/2022 At the request of the learned counsels for the parties, re-list on 4th November, 2022.
NAVIN CHAWLA, J OCTOBER 6, 2022 RN Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:07.10.2022 03:31:06