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Delhi High Court - Orders

Dr. Vishvas Kumar Sharma vs Zomato Media Private Limited & Anr on 6 October, 2022

Author: Navin Chawla

Bench: Navin Chawla

                    $~25
                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +    CS(COMM) 447/2019
                         DR. VISHVAS KUMAR SHARMA                 ..... Plaintiff
                                       Through: Mr.Akshat Bajpai, Mr.Ishanee
                                                Sharma, Mr.Shobhit Trehan, Advs.

                                                versus

                             ZOMATO MEDIA PRIVATE LIMITED & ANR ..... Defendants
                                         Through: Mr.Sagar Chandra, Ms.Sakshi Pande,
                                                   Mr.Nikhil Chawla, Ms.Urvashi Garg,
                                                   Advs. for D-2.


                          CORAM:
                          HON'BLE MR. JUSTICE NAVIN CHAWLA
                                             ORDER

% 06.10.2022 I.A. 16122/2022 , I.A. 16123/2022 , I.A. 16124/2022 and O.A. 41/2022 At the request of the learned counsels for the parties, re-list on 4th November, 2022.

NAVIN CHAWLA, J OCTOBER 6, 2022 RN Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:07.10.2022 03:31:06