Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(c) in The Insurance Regulatory And Development Authority (Registration Of Indian Insurance Companies) Regulations, 2000 (c)the volume of business likely to be available to, and the capital structure and earning prospects of, the applicant will be adequate;
