Section 12 in The Assam Administrative Tribunal Regulations, 1977
12. What to accompany memorandum of appeal.
- Every memorandum of appeal shall be accompanied by-(i)a certified copy of the order appealed against;(ii)where the appellant, for reasons beyond his control, is not in a position to furnish a duly certified copy of the order under item (i) above, the appeal shall be accompanied by an affidavit stating the reasons therefor; and(iii)copy or copies of the document/documents on which the appellant wishes to rely along with a list of the documents.Affidavits
