Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Haryana - Subsection Section 1(1) in The Indian Forest (Punjab Amendment) Act, 1954 (1)This Act may be called The Indian Forest (Punjab Amendment) Act, 1954. Punjab Government Gazette Extraordinary, dated the 9th March, 1954.
