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[Cites 0, Cited by 0] [Section 93(6)] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(6)(d) in The M.P. Bhumi Vikas Rules, 1984

(d)Reflectors-Lighting reflectors may project 2.4 metres beyond the face of the wall provided such reflectors are at least 4 metres above the footpath level, but in no case shall such reflectors project beyond a vertical plane one metre inside the kerb line.