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State of Bihar - Section

Section 23 in Bihar Targeted Public Distribution System (Control) Order, 2016

23. Monthly certificate of distribution of food grains and other commodities.

- The Sub Divisional Officer shall ensure to get the monthly certificate of distribution of food grains and other commodities from the fair price shop owner with certification jointly by the local mukhiya or by the head of the local municipal body, as the case may be, and by a member of the local vigilance committee.Part - 4 Penalty