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Organizing Committee Commonwealth ... vs Pico Deepali Overlays Consortium on 5 July, 2017

Bench: Chief Justice, D.Y. Chandrachud

     ITEM NO.14                                COURT NO.1                SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).016666/2017

     (Arising out of impugned final judgment and order dated 09-01-2017
     in FAO No.10/2016 passed by the High Court of Delhi at New Delhi)

     ORGANIZING COMMITTEE, COMMONWEALTH GAMES 2010                        Petitioner(s)

                                                      VERSUS

     PICO DEEPALI OVERLAYS CONSORTIUM & ANR.                              Respondent(s)

     Date : 05-07-2017 This petition was called on for hearing today.

     CORAM :
                           HON'BLE THE CHIEF JUSTICE
                           HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)                  Mr.   Maninder Singh,ASG
                                        Mr.   Neeraj Shekhar,Adv.
                                        Ms.   Archana,Adv.
                                        Mr.   Prabhas Bajaj,Adv.
                                        Mr.   Archit Tripathi,Adv.
                                        Mr.   Rajeev Sharma,AOR

     For Respondent(s)                  Mr. Dharmendra Rautray,Adv.
                                        Ms. Tara Shahani,Adv.
                                        Ms. Kanchan Kaur Dhodi,AOR

     No.2                               Mr. Zoheb Hossain,AOR
                                        Mr. Raghvendra Singh,Adv.

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

No ground for interference is made out in exercise of our jurisdiction under Article 136 of the Constitution of India.

The special leave petition is accordingly dismissed. Pending application, if any, stands disposed of.

(Sarita Purohit) (Renuka Sadana) Court Master Assistant Registrar