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[Cites 0, Cited by 5] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Service of Engineers (Validation of Appointment) Act, 2002

(2)The inter se-seniority of the Assistant Engineers whose appointments are so validated shall be determined according to their dates of appointment on ad hoc basis as mentioned in the Schedule and they shall be en block junior to the Assistant Engineers of that year appointed to the service in the respective discipline in their cadre in accordance with the provisions of the Recruitment Rules.